Report No. 11
67. Liability of legal representative.-
A legal representative of a deceased person who signs an instrument is liable personally thereon unless he expressly limits his liability to the extent of the assets received by him as such.
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Report No. 11 67. Liability of legal representative.- A legal representative of a deceased person who signs an instrument is liable personally thereon unless he expressly limits his liability to the extent of the assets received by him as such. |
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