Report No. 11
61. Provision for contract to the contrary.-
The provisions of sub-section (3) of section 56, section 58, section 59 or sub-section (1) or sub-section (3) of section 60 do not apply where there is a contract to the contrary.
(Section 32, part; section 35, para. 1, part; section 37, part; section 38, part]
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