Report No. 11
100. Section 51.-
Since we have defined 'holder' as including payee and indorsee, we have avoided repetition of these words in section 51 by using the word 'holder' in their place.1
1. Section 31, ibid.
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Report No. 11 100. Section 51.- Since we have defined 'holder' as including payee and indorsee, we have avoided repetition of these words in section 51 by using the word 'holder' in their place.1 1. Section 31, ibid. |
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