Report No. 11
Appendix I
Proposals as Inserted in the body of The Existing Act (This is, However, not to be Treated as a Draft Bill)
[Corresponding sections of the existing Act are noted within the brackets and additions to the provisions of the existing Act are shown in the text in italics, wherever possible.]
The Negotiable Instruments Act, 19
Part I
General
Chapter I
Preliminary
1. Short title, extent, and commencement.-
(1) This Act may be called the Negotiable Instruments Act, 19
(2) It extends to the whole of India.
(3) It shall come into force on the 1st day of 19.
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