Report No. 11
15. When instrument payable on demand overdue.-
An instrument payable on demand shall be deemed to be overdue when it appears on the face of it to have been in circulation for an unreasonable length of time.1
1. See section 36(3), BEA.
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Report No. 11 15. When instrument payable on demand overdue.- An instrument payable on demand shall be deemed to be overdue when it appears on the face of it to have been in circulation for an unreasonable length of time.1 1. See section 36(3), BEA. |
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