Report No. 11
157. Application of this chapter to drafts.-
The provisions of this chapter shall apply to any draft, as defined in section 156, as if the draft were a cheque.
[Section 131A1
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Report No. 11 157. Application of this chapter to drafts.- The provisions of this chapter shall apply to any draft, as defined in section 156, as if the draft were a cheque. [Section 131A1 |
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