Report No. 11
121. Presentment by post.-
Where authorised by agreement or usage, presentment through the post office by means of a registered letter is sufficient.
[Section 6, para. 41
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Report No. 11 121. Presentment by post.- Where authorised by agreement or usage, presentment through the post office by means of a registered letter is sufficient. [Section 6, para. 41 |
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