Report No. 11
115. Acceptance by several drawees not partners.-
Where there are several drawees of a bill who are not partners, each of them can accept it for himself, but none of them can accept it for another without his authority.
(Section 34]
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Report No. 11 115. Acceptance by several drawees not partners.- Where there are several drawees of a bill who are not partners, each of them can accept it for himself, but none of them can accept it for another without his authority. (Section 34] |
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