Report No. 228
Need for Legislation to Regulate Assisted Reproductive Technology Clinics as well as Rights and Obligations of Parties to a Surrogacy
| Contents | |
| I. | Introduction |
| Introduction | |
| Surrogacy - Meaning | |
| India - a reproductive tourism destination | |
| Legal and moral issues | |
| Motherhood - an enigma | |
| Indian Baby M case | |
| Israeli gay couple's case | |
| II. | The Draft Assisted Reproductive Technology (Regulation) Bill and Rules 2008 |
| The Draft Assisted Reproductive Technology (Regulation) Bill and Rules 2008 | |
| III. | Seminar on 'surrogacy - Bane or Boon' |
| Seminar on 'surrogacy - Bane or Boon' | |
| The points highlighted in the discussion at the Seminar included | |
| The answers discussed at the Seminar were | |
| IV. | Conclusion and Recommendation |
| Conclusion and Recommendation | |
