Report No. 229
Need for Division of the Supreme Court into a Constitution Bench at Delhi and Cassation Benches in four Regions at Delhi, Chennai/Hyderabad, Kolkata and Mumbai
| Contents | |
| I. | Introduction |
| Introduction | |
| II. | Recommendations and Views Expressed |
| Recommendations and Views Expressed | |
| Paragraph 8.36 of the aforesaid 15th Report reads as under | |
| III. | Benches under Article 130 of The Constitution |
| Cassation Benches in four zones | |
| Constitution Bench at Delhi | |
| IV. | Conclusion and Recommendation |
| Conclusion and Recommendation | |
