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Report No. 223

Need for Ameliorating the lot of the Have nots

Contents
Need for Ameliorating the lot of the Have nots
Chapter I Extreme Poverty: Denial of Human Rights
Denial of Human Rights (1)
Denial of Human Rights (2)
Chapter II A Petition on Beggars' Human Rights
A Petition on Beggars' Human Rights
Chapter III Expanse of Article 21 of The Constitution
Expanse of Article 21 of The Constitution (1)
Expanse of Article 21 of The Constitution (2)
Chapter IV Conclusion and Recommendation
Conclusion and Recommendation


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