Report No. 43
7.27. Section 2(4)-'model'.- Section 2(4) which defines 'model' needs no change1.
1. The definition of 'mode' is proposed to be included in the general definition applicable to whole Act.
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Report No. 43 7.27. Section 2(4)-'model'.- Section 2(4) which defines 'model' needs no change1. 1. The definition of 'mode' is proposed to be included in the general definition applicable to whole Act. |
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