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Report No. 43

7.22. Section (2)-expressions referring to communicating, receiving, obtaining or retaining to be omitted.-

Section 2(2) is an inordinately long sentence mixing up several ideas. First, it explains the scope of expressions which refer to communicating or receiving. Next, it explains the scope of expressions which refer to obtaining or retaining. Lastly, it explains that expressions referring to the communication of any sketch, plan, model, article or document include the transfer or transmission of the sketch, plan, model, article, note or document.

The whole definition appears to be unnecessary, and should be omitted.







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