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Report No. 43

7.12. Sabotage.-

Another subversive activity of which serious notice has to be taken is sabotage. The offence consists not only in wanton destruction of, or damage to, the property and undertaking required for defence purposes, but it also includes organising and participating in unlawful strikes in defence plants, and in the essential services which impair and impede the proper functioning of such plants and services and thereby endanger national security.







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