Report No. 43
7.11. Provision recommended.-
We propose a new section1 on the subject, as follows:-
"Whoever, for a purpose prejudicial to the national security, intentionally transmits to a public servant a false report, the content of which is likely to disrupt relations between India and a foreign state or an international institution, shall be punished with imprisonment for a term which may extend to seven years, or with fine, or with both."
1. Cf. (a) Section 391, Draft German Penal Code.
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