Report No. 43
5.27. Offences to be indicated in this group.-
As a result of the above discussion, the following offences are recommended for inclusion under the group dealing with foreign States:-
(1) Waging war against any foreign State at peace with India;
(2) Committing depredations on territories of foreign State at peace with India;
(3) Receiving property taken by means of such waging war or depredations;
(4) Recruitment to, or enlistment in, armed forces of foreign States.