AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Report No. 43

1.5. Title of National Security Act recommended.-

We consider that the expression "crime against national security" conveys more comprehensively the idea of treason in a wide sense, and hence recommend that the consolidated law on the subject may be entitled "The National Security Act".



Offences Against the National Security Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys