Report No. 43
4.10. Offences to be included in this group.-
In the result, the following offences will be included in the Chapter:-
(1) Assisting India's enemies;
(2) Infiltration for committing offences against national security;
(3) Aiding escape of, rescuing or harbouring prisoner of war;
(4) Public servant voluntarily allowing prisoner of war to escape;
(5) Public servant negligently suffering prisoner of war to escape.
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