Report No. 43

3.7. Offences to be included in this group.-

In the result, the following offences will be included under the heading "Insurrection":

1. Waging war against the Government of India.

2. Preparation to wage war.

3. Concealing design to wage war.

4. Conspiracy to overawe the Government, Parliament etc.

5. Preventing by force exercise of State authority in furtherance of inter-State disputes.

6. Assault on the President and other high dignitaries.