Report No. 43
8.24. Offences to be included in this group.-
As a result, the following offences will be included in this group:-
(1) Being member of a subversive association1.
(2) Dealing with funds of a subversive association2.
(3) Contravention of an order made in respect of a notified place3.
1. Para. 8.12(i), above.
2. Para. 8.12(ii), above.
3. Paras. 8.12(iii) and (iv) and 8.16, above.
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