Report No. 43
8.15. Section 13(3).-
The saving provision in section 13(3), is not intended to apply to associations but only to the activities of individuals. Hence it need not be included in this Chapter.
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Report No. 43 8.15. Section 13(3).- The saving provision in section 13(3), is not intended to apply to associations but only to the activities of individuals. Hence it need not be included in this Chapter. |
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