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Report No. 43

8.10. Subversive activity.-

For this purpose, the expression "subversive activity" will include not only activities which are "unlawful activities" under the Unlawful Activities (Prevention) Act (corresponding to what we are recommending to be included in 'disruptive activity'1 but also certain other acts designed at subverting the Government. Briefly, these are-

(a) waging war against the Government of India;

(b) preparing to wage war;

(c) conspiracies to overawe the Parliament, Government, etc.;

(d) preventing by force exercise of State authority in furtherance of inter-State disputes;

(e) disruptive activity;

(f) forming para-military groups;

(g) treasonable relations with foreign State or institution or organisation;

(h) sabotage.

1. See para. 7.2, above.







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