Report No. 43
7.113. Sedition to be included.-
So far, we have dealt with espionage. The group with which we are concerned should also include sedition (already contained in the Penal Code).
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Report No. 43 7.113. Sedition to be included.- So far, we have dealt with espionage. The group with which we are concerned should also include sedition (already contained in the Penal Code). |
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