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Report No. 43

7.96. Section 11 to be extended to sabotage.-

We think that the provisions of section 11 can be usefully extended to sabotage i.e., the new offence1 proposed to be added by us on the subject, since need for issuing search-warrant can arise in respect of that offence also.

1. Para. 7.12, above.

Change in the nomenclature of Magistrates consequential on separation, involve verbal changes in sections 11(1) and 11(3), and we propose to modify these sub-sections suitably, for that purpose also.







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