Report No. 43

7.86. Redrafts of penal provisions in sections 3 to 10, Official Secrets Act.-

The penal sections to be taken from the Official Secrets Act (as we propose to redraft them) will be as follows:1

1. The rules of evidence and presumptions in section 3(2) and section 4, Official Secrets Act, will appears at the end of the Chapter.

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