AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Report No. 43

7.85. Minor changes recommended.-

No change of substance is needed in this section. But we propose to substitute1 'Sub-Inspector' for 'Inspector' in sub¬section (2) which relates to the duty to give, on demand, certain information to the specified officer.

1. Cf. amendment proposed in section 8(1), para. 7.82, above.



Offences Against the National Security Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement.