Report No. 43
7.80. Section 6(4).-
As already recommended1, sub-section (4) of section 6, need not be separately retained, in view of the proposed extension of the scope of section 3(2), first half.
1. Para. 7.48, above.
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Report No. 43 7.80. Section 6(4).- As already recommended1, sub-section (4) of section 6, need not be separately retained, in view of the proposed extension of the scope of section 3(2), first half. 1. Para. 7.48, above. |
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