Report No. 43

7.76. Section 6(1)(e)-Portion relating to counterfeit die to be omitted.-

The last portion of section 6(1)(e) punishes a person who knowingly uses or has in his possession or under his control "any such counterfeited die" etc., i.e., any counterfeit official seal. This appears to be unnecessary, since section 6(2)(c)1 will cover it. We therefore propose to omit this portion.

1. Para. 7.78, below.