Report No. 43
7.67. Section 5(4).-
Sub-section (4) of section 5 prescribes the punishment for offences under the section. It has already been dealt with.1
1. See discussion relating to punishment under section 5(4), para. 7.64, above.
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Report No. 43 7.67. Section 5(4).- Sub-section (4) of section 5 prescribes the punishment for offences under the section. It has already been dealt with.1 1. See discussion relating to punishment under section 5(4), para. 7.64, above. |
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