Report No. 43
7.52. Section 3(2) second part to be combined with section 4.-
We recommend that the second part of section 3(2) should be combined with section 4, as they both deal with rules of evidence1.
1. Re-drafts of sections 3(2) and 4 are included in the procedural provisions at the end of this Chapter, para. 7.119, below.