Report No. 155

Law Commission of India

Shastri Bhavan, New Delhi-110001

Questionnaire on amendment to the Narcotic Drugs and Psychotropic Substances Act, 1985

(Act No. 61 of 1985)

Chapter II

Section 4 of the Act

Q.1. Do you agree that there is need to make specific provision for creation of social awareness qua dangers of drug abuse through education and publicity and conducting of training programmes and seminars?