Report No. 149
Removing Certain Deficiencies in The Motor Vehicles Act, 1988
| Contents | |
| Chapter 1 | Introduction |
| Introduction | |
| Chapter 2 | No Fault Liability |
| No Fault Liability | |
| Chapter 3 | Compulsory Insurance Cover |
| Compulsory Insurance Cover (1) | |
| Compulsory Insurance Cover (2) | |
| Chapter 4 | Defences Open to the Insurer |
| Defences Open to the Insurer | |
| Chapter 5 | Hit and Run Cases |
| Hit and Run Cases | |
| Chapter 6 | Legal Representatives |
| Legal Representatives | |
| Chapter 7 | Jurisdiction of Tribunal |
| Jurisdiction of Tribunal | |
| Chapter 8 | Limitation Period for Claims |
| Limitation Period for Claims | |
| Chapter 9 | Impact of other Statutes |
| Impact of other Statutes | |
| Chapter 10 | Distribution of Compensation |
| Distribution of Compensation | |
| Chapter 11 | Payment of Interest |
| Payment of Interest | |
| Chapter 12 | Recommendations |
| Section 140 | |
| Section 147 | |
| Section 149 | |
| Section 161 | |
| Section 166 | |
| Section 167 | |
| Section 168 | |
| Section 171 | |
| Annexure | Number of Road Accidents and Persons Killed In India During 1989-91 |
| Number of Road Accidents and Persons Killed In India During 1989-91 | |
