Report No. 85
3.12. Legislative device to avoid disputes as to quantum.-
Imposition of strict liability focuses itself on the saving of judicial time by eliminating one of the issues that may otherwise arise. A similar approach could be adopted to liquidate contentions over how much the victim's loss is worth. This can be done:-
(a) by prescribing for each injured victim a flat sum (regardless of how much he suffered), or
(b) by installing a scheme by which the pecuniary value of benefit in regard to each specific type of injury sustained is assessed-as in the Workmen's Compensation Act.
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