AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Report No. 85

9.15. Recommendation to insert section 2(11).-

Accordingly, we recommend that in section 2 of the Act, which contains the definitions, clause (11) should be inserted as under:-

"(11) 'legal representatives', in relation to claims under Chapter VIII of this Act, means the spouse, parent and children of the deceased."







Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement