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Report No. 187

(c) The Wheel

The wheel as a method of torture and execution could be used in a number of ways. A person could be attached to the outer rim of the wheel and then rolled over sharp spikes, or down a hill, to his death. Also, the wheel could be laid on its side, like a turntable, with the person tied to it. The wheel would turn, and people would take turns beating the victim with iron bars, breaking his bones and eventually causing his death. This method was used throughout Europe, especially during the Middle Ages.



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