Report No. 187

"Paragraph 858 Condemned prisoners to be searched twice dail.- Morning and evening daily, the Deputy Superintendent or, under his directions, the Assistant Superintendent, shall carefully search every condemned prisoner and the cell he occupies, with his own hands and make a note of his having done so and of the result in his Journal.

Paragraph 859 casts duty on Deputy Superintendent and other officers to examine the food given to such condemned prisoner. It is enunciated that the ordinary diet of a labouring convict should be provided to the condemned prisoner.