Report No. 187
"Paragraph 851 Munj mat not to be issue.- Prison clothing, bedding and necessaries shall be issued to condemned as to other convicts, with the exception of the Munj or bhabbar mat which shall be withheld and an extra blanket substituted."
The para 854 provides that such prisoner shall be under the constant surveillance of the guard, and further that he should not be allowed to meet or communicate with any person except those persons authorized by the Superintendent. Paragraph 855 provides for raising of the alarm in case the prisoner tries to commit suicide.