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Report No. 80

6.8. Other points concerning eligibility.-

Other points which may be kept in view for selecting persons for the august office of a High Court judge are their competence and efficiency, general reputation for integrity and hard work, attitude of sobriety, balanced approach and dignity they exhibit and are expected to bring to the office of judgeship. Income-tax returns regarding professional income for the preceding three years of the memb'ers of the Bar being selected for judgeship would also give good indication of the extent of the practice they command at the Bar.







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