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Report No. 80

1.5. Reports forwarded between March 1978 and present Report.-

As the receipt of suggestions was going to take time, the Commission during the period from March 1978 till the date of this Report dealt with other matters and sent Reports about them. Two of the important Reports sent by this Commission during this period were the seventy-seventh Report which dealt with delay and arrears in the trial courts and the seventy-ninth Report which dealt with delay and arrears in High Courts and other appellate courts.







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