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Report No. 66

7.4. Recommendation to amend section 4 by removing the word "separate".-

The expression 'separate property' in section 4 is unnecessary at the present day, since now there is no "joint" property by law from which "separate" property may need to be distinguished. The word "separate" should, therefore, be removed, and we recommend accordingly.



Married Womens Property Act, 1874 Back




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