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Report No. 66

10.2. Recommendation.-

In this section, the following changes are required;-

(i) removal of the word "separate" occurring before the word "property",1

(ii) deletion of proviso (a), which relates to restraint on anticipation.2 We recommend accordingly.

1. See also Chapter 14, infra.

2. See discussion as to "Restraint on anticipation", Chapter 15, infra.



Married Womens Property Act, 1874 Back




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