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Report No. 21

Appendix III

Showing the Provision in The (English) Marine Insurance Act, 1906, and the Corresponding, if any, in Appendix 1.

Section of the English Act

Clause in Appendix I

1 3
2 4
3(1) 5
3(2)(a), part 2(c)
3(2)(a), part and 3(2)(b)(c) 2(d)
3(2). Expl. 2(e)
4 9
5 6
6 10
7 7(1)
8 7(2)
9(1), part 7(3)
9(1), part and 9(2) 12
10 7(4)
11 7(5)
12 7(6)
13 7(7)
14(1) and 14(3) 8
14(2) 11
15 55
16 13
17 14
18 15
19 16
20 17
21 18
22 19
23 20
24 21
25 22
26 23
27 24
28 25
29 26
30 27
31 28
32 29
33(1)(2) 33
33(3) 35
34 36
35 34
36 37
37 38
38 39
39 40
40 41
41 42
42 43
43 44
44 45
45 46
46 47
48 49
49 50
50(1) 52(1)
50(2) 54
50(3) 52(2)
51 53
52 30
53 31
54 32
55 57
56 58
57 59
58 60
59 51
60 61
61 62
62 63
63 64
64 65
65 66
66 67
67 68
68 69
69 70
70 71
71 72
72 73
73 74
74 75
75 76
76 77
77 78
78 79
79 80
80 81
81 82
82 83
83 84
84 85
85 86
86 87
87 88
88 89
89 90
90 2(b)(f)(g)(i)
91 91
92 (Repeal clause)
93 1, part
94 1, part
First Schedule Schedule
Second Schedule (Enactments repealed)






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