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Report No. 21

Chapter X

Partial Losses (Including Salvage and General Average and Particular Charges)

65. Particular average loss.-

(1) A particular average loss is a partial loss of the subject-matter insured, caused by a peril insured against, and which is not a general average loss.

(2) Expenses incurred by or on behalf of the assured for the safety or preservation of the subject-matter insured, other than general average and salvage charges, are called particular charges. Particular charges are not included in particular average.

[Cf. section 64, English Act]







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