Report No. 21
56. Overriding effect of Chapter.-
Nothing in clause (e) of section 6 of the Transfer of Property Act, 1882 (4 of 1882), shall affect the provisions of this section.
[Cf. section 130A, Transfer of Property Act]
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Report No. 21 56. Overriding effect of Chapter.- Nothing in clause (e) of section 6 of the Transfer of Property Act, 1882 (4 of 1882), shall affect the provisions of this section. [Cf. section 130A, Transfer of Property Act] |
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