Report No. 21
45. Sailing for different destination.-
Where the destination is specified in the policy, and the ship, instead of sailing for that destination, sails for any other destination, the risk does not attach.
[Cf. section 44, English Act]
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Report No. 21 45. Sailing for different destination.- Where the destination is specified in the policy, and the ship, instead of sailing for that destination, sails for any other destination, the risk does not attach. [Cf. section 44, English Act] |
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