Report No. 21
44. Alteration of port of departure.-
Where the place of departure is specified by the policy, and the ship, instead of sailing from that place, sails from any other place, the risk does not attach.
[Cf. section 43, English Act]
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Report No. 21 44. Alteration of port of departure.- Where the place of departure is specified by the policy, and the ship, instead of sailing from that place, sails from any other place, the risk does not attach. [Cf. section 43, English Act] |
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