Report No. 21
39. Warranty of good safety.-
Where the subject-matter insured is warranted "well" or "in good safety" on a particular day, it is sufficient if it be safe at any time during that day.
[Cf. section 38, English Act]
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Report No. 21 39. Warranty of good safety.- Where the subject-matter insured is warranted "well" or "in good safety" on a particular day, it is sufficient if it be safe at any time during that day. [Cf. section 38, English Act] |
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