Report No. 21
Clause 45
General.-This deals with change of destination before commencement of the risk. The distinction between this section and section 45 is, that while this section contemplates a decision to alter the destination before the commencement of the voyage, section 45 seems to contemplate such change after commencement of the voyage.1
1. See also notes under section 43, English Act-clause 44.
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