Report No. 21
Clause 30
General.-This deals with the time when premium is payable. The words "unless otherwise agreed" are important, because in practice policies are usually issued prior to the tender of the premium.
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Report No. 21 Clause 30 General.-This deals with the time when premium is payable. The words "unless otherwise agreed" are important, because in practice policies are usually issued prior to the tender of the premium. |
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