Report No. 21
The Schedule.- Form of Policy
Appendix I
Proposals as shown in the form or a Draft Bill
(This is a tentative draft only)
The Marine Insurance Bill, 1961
A
Bill
to codify the law relating to marine insurance.
Be it enacted by Parliament in the Year of the Republic of India as follows:-
Chapter I
Preliminary
1. Short title and commencement.-
(1) This Act may be called the Marine Insurance Act, 1961.
(2) It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.
(Cf. section 93 and section 94, English Act,)
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